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[Cites 0, Cited by 0] [Section 13D] [Entire Act]

Daman and Diu - Subsection

Section 13D(f) in The Goa, Daman and Diu Public Gambling Act, 1976

(f)to issue permissions in such form as may be prescribed, to any person, agency, hotel holding valid registration under the Goa, Daman and Diu Registration of Tourist Trade Act, 1982 ( Act No. 10 of 1982), for issuing tourist permits; and