Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1011] [Entire Act] State of Punjab - Subsection Section 1011(j) in Punjab Jail Manual, 1996 (j)to comply with all laws, rules, directions and orders for the time being in force as to the duties he is to perform and the manner in which he is to perform them.