Section 14(15) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968
(15)The above rules shall not apply to bonafide visitors in possession of 8 m.m. Cine-camera not requiring the use of stands, who want to film a monument for the simple purpose of taking record films and with no intent on of utilising the monument as a part of any scene, provided that the prohibition contained in rule 3 above are observed and the use of artificial light including flash-light synchronisers shall not be allowed in the interior of a monument.
