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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Karnataka - Subsection

Section 44(3)(i) in University of Horticultural Sciences Act, 2009

(i)that it will supply a need in the locality, having regard to the type of education intended to be provided by the college, the existing provision for the same type of education made by other colleges in the neighbourhood and the suitability of the locality where the college is to be established;