Section 18(3) in Tamil Nadu Manual Workers Social / Security and Welfare Scheme, 2006
(3)Amount of pension. - The quantum of pension shall be [Rs.400 (Rupees four hundred only)]. [Substituted by Notification No. II(2)/LE/515(d-1)/2008, G.O. Ms. No. 122, dated 24.10.2008, published dated 31.10.2008.]
