Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 213(5)] [Section 213] [Entire Act]

Union of India - Subsection

Section 213(5)(ii) in The Motor Vehicles Act, 1988

(ii)where the offence is punishable with fine only the search shall not be made after sunset and before sunrise;