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State of Odisha - Section

Section 15 in The Orissa Registration of Births and Deaths Rules, 2001

15. Statistical report under Section 19 (2).

- The statistical report under Sub-section (2) of Section 19 shall contain the revise statistical tables in the appropriate forms specified under Form No. 20 to Form No. 72 and shall be complied for each year before the 31st July of the year immediately following and shall be published as soon as possible but in any case not later than the end of December.