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[Cites 0, Cited by 0] [Section 26(23)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(23)(b) in Alagappa University Act, 1985

(b)to make ordinances specifying the mode of appointment of administrative and other similar posts and fix their emoluments, if any, define their duties and the conditions of their service and provide for filling up of temporary vacancies;