Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Kerala - Subsection Section 8(7) in Kerala Cultural Activists Welfare Fund Act, 2010 (7)The Board shall administer the Fund vested in it in such manner as may be specified in the Scheme under which the Fund has been constituted
