Section 9B in Rajasthan Entertainments and Advertisements Tax Act, 1957
9B. [ Grant of Installments. [Inserted by Act No. 8 of 1998 w.e.f, 31.7.1998.]
- The prescribed authority may, subject to such conditions and restrictions as may be prescribed, in respect of a particular proprietor, for reasons to be recorded, extend the date of payment of any demand under this Act and allow the proprietor to pay the same in installments.
