Section 4(1)(c) in The West Bengal Public Libraries Act, 1979

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State of West Bengal - Subsection

Section 4(1)(c) in The West Bengal Public Libraries Act, 1979

(c)[ five persons representing the interest of education, social work, cultural, literary or artistic activity, or literacy or science movement, to be nominated by the Government;] [[Clause (c) substituted by W.B. Act 41 of 1994, which was earlier as under :-

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State of West Bengal - Subsection

Section 4(1)(c) in The West Bengal Public Libraries Act, 1979