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Central Information Commission

Pk Raveendranatha Panicker vs Ministry Of Defence on 10 November, 2021

Author: Vanaja N Sarna

Bench: Vanaja N Sarna

                           क य सुचना आयोग
                   CENTRAL INFORMATION COMMISSION
                             बाबा गंगनाथ माग
                          Baba Gangnath Marg
                       मुिनरका, नई द ली- 110067
                       Munirka, New Delhi-110067

                                           File no.: CIC/DODEF/A/2020/112263
In the matter of:
PK Raveendranatha Panicker
                                                           ... Appellant
                                      VS
Central Public Information Officer
Principal, Sainik School Kazhakootam,
Sainik School PO, Thiruvananthapuram - 695585
                                                           ...Respondent

RTI application filed on : 05/11/2019 CPIO replied on : 04/12/2019 First appeal filed on : 09/12/2019 First Appellate Authority order : Not on record Second Appeal dated : 12/03/2020 Date of Hearing : 09/11/2021 Date of Decision : 09/11/2021 The following were present:

Appellant: Submissions received Respondent: Not called for the hearing Information Sought:
The appellant has sought the following information:
1. Provide copies of the calculation sheets for payment of retirement benefits of the appellant, given to the LAO Pangode for pre-audit vide Sainik School letter No. 2018/SST/Accts/2019 dated 14 March 2019.
2. Provide the copy of the observations made by the Local Audit Officer on his calculation sheets for payment of retirement benefits.
3. Provide a copy of the reply given by the school to the LAO Pangode on the observations made with regard to his retirement benefits.
4. And others related information.
1

Grounds for Second Appeal The CPIO did not provide the desired information.

Submissions made by Appellant and Respondent during Hearing:

The Commission is in receipt of a letter from the appellant dated 03.11.2021 wherein he has stated that since he has received the information sought by him, the case may be closed.
Observations:
Based on the above submissions of the appellant, the Commission is closing the matter.
Decision:
In view of the above, the instant second appeal is treated as withdrawn.
Vanaja N. Sarna (वनजा एन. सरना) Information Commissioner (सूचनाआयु ) Authenticated true copy (अिभ मा णत स या पत ित) A.K. Assija (ऐ.के. असीजा) Dy. Registrar (उप-पंजीयक) 011-26182594 / दनांक/ Date 2