Himachal Pradesh High Court
Hdb Financial Services Ltd. vs . District on 9 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
HDB Financial Services Ltd. Vs. District Magistrate-cum-Deputy Commissioner and others a/w connected matter CWP No.4895 of 2022 with CWP No.1942 of 2022.
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09.12.2022 Present: Mr. Arush Matlotia, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Additional Advocate General, Mr. Vinod Thakur, Additional Advocate General, Mr. Bhupender Thakur, Deputy Advocate General, for the respondents No.1 and 2.
Mr. Sat Prakash, Advocate, for respondents No.3 & 4. CWP No.1942 of 2022 Mr. Rajneesh K. Lal, Advocate, for the petitioners.
Mr. Balram Sharma, DSGI, for respondent Nos.1 and 2.
Mr. Arvind Sharma, Advocate, for respondent No.3.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Additional Advocate General, Mr. Vinod Thakur, Additional Advocate General, Mr. Bhupender Thakur, Deputy Advocate General, for the respondents-State.
CWP No.4895 of 2022 and CWP No.1942 of 2022 Learned counsel for the petitioner states that he has already filed rejoinder(s) in the Registry. However, the same is not on record. Learned counsel for the petitioner to follow up with the Registry.
Mr. Rajeev Sharma, Advocate, is under instructions not to appear on behalf of respondents No.3 & 4. Mr. Sat Prakash, Advocate, has put in appearance on behalf of respondents No.3 & 4 by filing memo of appearance and prays ::: Downloaded on - 13/12/2022 20:32:29 :::CIS time to file power of attorney and reply. Power of attorney on .
behalf of respondents No.3 & 4 and reply be filed within two weeks. .
List on 23.12.2022.
(Tarlok Singh Chauhan)
Judge
(Virender Singh)
r Judge
December 09, 2022
(shivender)
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