Delhi High Court - Orders
Minda Kosei Aluminum Wheels Private ... vs Petroleum And Natural Gas Regulatory ... on 25 October, 2024
Author: Manmohan
Bench: Manmeet Pritam Singh Arora, Manmohan
$~SB-1, 4 to 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
1
+ W.P.(C) 14266/2024 & CM APPLs. 59737-59738/2024
MINDA KOSEI ALUMINUM WHEELS PRIVATE LIMITED
.....Petitioner
Through: Mr. Kumar Kislay, Advocate with
Ms.Anjali and Ms. Muskaan Gupta,
Advocates.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ORS. .....Respondents
Through: Mr. Apoorv Kurup, CGSC with
Mr.Gurjas Singh Narula, Mr.Akhil
Hasija, Mr.Arnav Mittal and
Mr.Shaurya Agarwal, Advocates for
UOI.
4
+ LPA 148/2021 & CM APPLs.14439/2021 and 14441/2021
M/S HALDYN HEINZ FINE GLASS
PRIVATE LIMITED .....Appellant
Through: Ms.Swapna Seshadri, Advocate with
Ms.Aishwarya Suleramani and
Ms.Harsha V.Rao, Advocates.
versus
GUJARAT GAS LIMITED & ANR. .....Respondents
Through: Mr. Parag Tripathi, Senior Advocate
with Ms. Chand Chopra and Ms.
Neha Bhupathiraju Advocates for
respondent No.1.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates.
Mr. Utkarsh Sharma, Advocate with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:23:18
Mr.Raghvendra Shankar, Mr.Rahul
Sagar Sahay, Mr.Prince Kumar Singh,
Ms.Harshita Tomar and Mr.Kartikey
Joshi, Advocates for
Respondent/PNGRB.
Mr. Apoorv Kurup, CGSC with
Mr.Gurjas Singh Narula, Mr.Akhil
Hasija, Mr.Arnav Mittal and
Mr.Shaurya Agarwal, Advocates for
UOI.
5
+ W.P.(C) 4315/2022 & CM APPLs.12908-12909/2022 AND
18623/2022
ANTIQUE MARBONITE PVT LTD AND ORS. ....Petitioners
Through: Mr. Jayant Mehta, Senior Advocate
with Mr.Saurav Agrawal, Ms.Nisha
Bhatia, Mr.Sidhart Shekhar and
Mr.Anshuman Chaudhry, Advocates
for Petitioner Nos. 1-23.
Mr. Saurav Agrawal and Mr.
Anshuman Chaudhary, Advs. for
Petitioner No.24.
versus
PETROLEUM AND NATURAL GAS
REGULATORY BOARD & ANR. .....Respondents
Through: Mr.Raghvendra Shankar, Advocate
with Mr.Rahul Sagar Sahay,
Mr.Prince Kumar Singh and
Ms.Harshita Tomar, Advocates for
PNGRB.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocate.
Mr. Parag Tripathi, Senior Advocate
with Mr. Piyush Joshi, Ms. Sumiti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Mr. Yagya Sharma,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:23:18
Advocates, Advocates For respondent
No.3/GGL.
Mr. Apoorv Kurup, CGSC with
Mr.Gurjas Singh Narula, Mr.Akhil
Hasija, Mr.Arnav Mittal and
Mr.Shaurya Agarwal, Advocates for
UOI.
Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsla
Bhatia, Mr. Yagya Sharma,
Advocates, Advocates for intervenor
in CM No. 43536/2022.
6
+ LPA 211/2023, CAV 163/2023 & CM APPLs.15189-15191/2023
AND 25260/2023
EICL LIMITED .....Appellant
Through: Mr. Jayant Mehta, Sr. Adv.with
Mr.Govind Manoharan, Mr. Tenzing
Bhutia, Mr. B.D. Kundan, Advs.
versus
AGP CITY GAS PRIVATE LIMITED & ORS. .....Respondents
Through: Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsla
Bhatia, Mr. Yagya Sharma,
Advocates for R-1&2.
Mr. Apoorv Kurup, CGSC with
Mr.Gurjas Singh Narula, Mr.Akhil
Hasija, Mr.Arnav Mittal and
Mr.Shaurya Agarwal, Advocates for
UOI.
Mr.Raghvendra Shankar, Advocate
with Mr.Rahul Sagar Sahay,
Mr.Prince Kumar Singh and
Ms.Harshita Tomar, Advocates for
PNGRB.
Mr.Abhi Bansal, Advocate with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:23:19
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates
Mr.N.L.Ganapathi, Advocate with
Ms.Rini V.Tigga and Mr.Amogh
S.Rao, Advocates for R-5.
Mr.Parag P.Tripathi, Sr.Advocate
with Ms.Chand Chopra, Advocate
with Ms. Neha Bhupathiraju,
Advocate for R-6.
7
+ LPA 366/2023 & CM APPLs.19697-19698/2023
GAIL (INDIA) LIMITED .....Appellant
Through: Mr.N.L.Ganapathi, Advocate with
Ms.Rini V.Tigga, Mr.Amogh S.Rao,
Advocates.
versus
AGP CITY GAS PRIVATE LIMITED & ORS. .....Respondents
Through: Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsla
Bhatia, Mr. Yagya Sharma,
Advocates for R-1&2.
Mr. Apoorv Kurup, CGSC with
Mr.Gurjas Singh Narula, Mr.Akhil
Hasija, Mr.Arnav Mittal and
Mr.Shaurya Agarwal, Advocates for
UOI.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates
Mr. Jayant Mehta, Sr. Adv.with Mr.
Govind Manoharan, Mr. Tenzing
Bhutia, Mr. B.D. Kundan, Advs. for
R-5.
Mr. Parag P. Tripathi, Senior
Advocate with Ms.Chand Chopra,
and Ms.Neha Bhupathiraju, Advocate
for R- 6.
Mr.Raghvendra Shankar, Advocate
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:23:19
with Mr.Rahul Sagar Sahay,
Mr.Prince Kumar Singh and
Ms.Harshita Tomar, Advocates for
PNGRB.
8
+ LPA 254/2021 & CM APPLs.26676/2021, 34446/2021, 46637/2021
AND 44724/2022
GUJARAT GAS LIMITED .....Appellant
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Piyush Joshi, Ms. Sumiti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Mr. Yagya Sharma,
Advocates.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
.....Respondent
Through: Mr. Utkarsh Sharma, Advocate with
Mr.Raghvendra Shankar, Advocate
with Mr.Rahul Sagar Sahay,
Mr.Prince Kumar Singh and
Ms.Harshita Tomar and Mr.Kartikey
Joshi, Advocates for
Respondent/PNGRB.
Mr. Jayant Mehta, Sr. Adv.with Mr.
Govind Manoharan, Mr. Tenzing
Bhutia, Mr. B.D. Kundan, Advs. for
R-3.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates
Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsla
Bhatia, Mr. Yagya Sharma,
Advocates, Advocates for Impleaders
in CM APPL.44724/2022.
Mr. Apoorv Kurup, CGSC with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:23:19
Mr.Gurjas Singh Narula, Mr.Akhil
Hasija, Mr.Arnav Mittal and
Mr.Shaurya Agarwal, Advocates for
UOI.
9
+ LPA 64/2024 & CM APPLs.4534/2024, 12574/2024 AND
28591/2024
PETROLEUM AND NATURAL GAS REGULATORY BOARD
.....Appellant
Through: Mr. Utkarsh Sharma, Advocate with
Mr.Raghvendra Shankar, Mr.Rahul
Sagar Sahay, Mr.Prince Kumar Singh
Ms.Harshita Tomar, and Mr.Kartikey
Joshi, Advocates for
Respondent/PNGRB.
versus
AGP CITY GAS PRIVATE LIMITED & ORS. .....Respondents
Through: Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsla
Bhatia, Mr. Yagya Sharma,
Advocates, Advocates for R-1&2.
Mr. Jayant Mehta, Sr. Adv.with Mr.
Govind Manoharan, Mr. Tenzing
Bhutia, Mr. B.D. Kundan, Advs. for
R-3.
Mr. Apoorv Kurup, CGSC with
Mr.Gurjas Singh Narula, Mr.Akhil
Hasija, Mr.Arnav Mittal and
Mr.Shaurya Agarwal, Advocates for
UOI.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates
Mr.N.L.Ganapathi, Advocate with
Ms.Rini V.Tigga and Mr.Amogh
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:23:19
S.Rao, Advocates for R-5.
Mr. Parag Tripathi, Senior Advocate
with Ms. Chand Chopra and Ms.
Neha Bhupathiraju Advocates for
Applicant-GGL.
10
+ W.P.(C) 9374/2015 & CM APPLs.21790-21791/2015 AND
4231/2016
INDRAPRASTHA GAS LIMITED .....Petitioner
Through: Mr.K.K.Rai, Senior Advocate with
Mr.S.K.Pandey, Mr.Awanish,
Mr.Chandrashekhar C., Mr.Anshul
Rai, Advocates.
versus
PETROLEUM AND NATURAL GAS
REGULATORY BOARD & ANR. .....Respondents
Through: Mr. Utkarsh Sharma, Advocate
Mr.Raghvendra Shankar with
Mr.Rahul Sagar Sahay, Mr.Prince
Kumar Singh, Ms.Harshita Tomar
and Mr.Kartikey Joshi, Advocates for
Respondent/PNGRB
Ms.Monika Arora, CGSC with
Mr.Subhrodeep Saha, Advocate for
UOI.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates
Mr.Saurav Agrawal, Advocate with
Mr.Trinath Tadakamalla, Mr.Anand
Raja, Ms.Nisha Bhatia, Mr.Siddharth
Shekhar and Mr.Anshuman
Chaudhry, Advocates for Interveners.
Mr. Apoorv Kurup, CGSC with
Mr.Gurjas Singh Narula, Mr.Akhil
Hasija, Mr.Arnav Mittal and
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:23:19
Mr.Shaurya Agarwal, Advocates for
UOI.
11
+ W.P.(C) 11148/2020
MAHANAGAR GAS LIMITED .....Petitioner
Through: Mr.Trinath Tadakamalla, Advocate
with Ms.Nisha Bhatia, Advocate
versus
PETROLEUM AND NATURAL GAS
REGULATORY BOARD & ANR. .....Respondents
Through: Mr. Utkarsh Sharma, Advocate
Mr.Raghvendra Shankar with
Mr.Rahul Sagar Sahay, Mr.Prince
Kumar Singh, Ms.Harshita Tomar
and Mr.Kartikey Joshi, Advocates for
Respondent/PNGRB.
Mr.Pratima N.Lakra, CGSC with
Mr.Chandan Prajapati, Advocate for
UOI.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates
Mr. Apoorv Kurup, CGSC with
Mr.Gurjas Singh Narula, Mr.Akhil
Hasija, Mr.Arnav Mittal and
Mr.Shaurya Agarwal, Advocates for
UOI.
12
+ W.P.(C) 9711/2020 & CM APPLs.31041/2020, 11350/2022,
31858/2022 AND 55246/2023
MAHANAGAR GAS LIMITED .....Petitioner
Through: Mr.Trinath Tadakamalla, Advocate
with Ms.Nisha Bhatia, Advocate
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:23:19
PETROLEUM AND NATURAL GAS
REGULATORY BOARD & ANR. .....Respondents
Through: Mr. Utkarsh Sharma, Advocate
Mr.Raghvendra Shankar with
Mr.Rahul Sagar Sahay, Mr.Prince
Kumar Singh, Ms.Harshita Tomar
and Mr.Kartikey Joshi, Advocates for
Respondent/PNGRB.
Mr.Pratima N.Lakra, CGSC with
Mr.Chandan Prajapati, Advocate for
UOI.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates.
13
+ W.P.(C) 1017/2021 & CM APPL.2821/2021
GUJARAT GAS LIMITED .....Petitioner
Through: Mr. Parag Tripathi, Senior Advocate
with Ms. Chand Chopra and Ms.
Neha Bhupathiraju Advocates
versus
PETROLEUM AND NATURAL GAS
REGULATORY BOARD & ANR. .....Respondents
Through: Mr. Utkarsh Sharma, Advocate
Mr.Raghvendra Shankar with
Mr.Rahul Sagar Sahay, Mr.Prince
Kumar Singh, Ms.Harshita Tomar
and Mr.Kartikey Joshi, Advocates for
Respondent/PNGRB.
Mr. Apoorv Kurup, CGSC with
Mr.Gurjas Singh Narula, Mr.Akhil
Hasija, Mr.Arnav Mittal and
Mr.Shaurya Agarwal, Advocates for
UOI.
14
+ W.P.(C) 3369/2022 & CM APPLs.9845/2022 AND 9847/2022
SABARMATI GAS LIMITED .....Petitioner
Through: Ms.Chand Chopra, Advocate with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:23:19
Ms.Neha Bhupathiraju, Advocate.
versus
PETROLEUM AND NATURAL GAS
REGULATORY BOARD & ANR. .....Respondents
Through: Mr. Utkarsh Sharma, Advocate
Mr.Raghvendra Shankar with
Mr.Rahul Sagar Sahay, Mr.Prince
Kumar Singh, Ms.Harshita Tomar
and Mr.Kartikey Joshi, Advocates for
Respondent/PNGRB.
Mr. Apoorv Kurup, CGSC with
Mr.Gurjas Singh Narula, Mr.Akhil
Hasija, Mr.Arnav Mittal and
Mr.Shaurya Agarwal, Advocates for
UOI.
Mr. Pritish Sabharwal, Addvocate for
MCD.
15
+ W.P.(C) 3911/2022 & CM APPL.11635/2022
TRIPURA NATURAL GAS COMPANY LIMITED THROUGH ITS
GENERAL MANAGER (PROJECT) ....Petitioner
Through: Mr.N.L.Ganapathi, Advocate with
Ms.Rini V.Tigga, Mr.Amogh S.Rao,
Advocates.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
THROUGH ITS SECRETARY .....Respondent
Through: Mr. Utkarsh Sharma, Advocate
Mr.Raghvendra Shankar with
Mr.Rahul Sagar Sahay, Mr.Prince
Kumar Singh, Ms.Harshita Tomar
and Mr.Kartikey Joshi, Advocates for
Respondent/PNGRB.
Mr. Apoorv Kurup, CGSC with
Mr.Gurjas Singh Narula, Mr.Akhil
Hasija, Mr.Arnav Mittal and
Mr.Shaurya Agarwal, Advocates for
UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:23:19
16
+ W.P.(C) 3913/2022 & CM APPL.11641/2022
VADODARA GAS LIMITED THROUGH ITS COMPANY
SECRETARY AND HOD (HR) ....Petitioner
Through: Mr.N.L.Ganapathi, Advocate with
Ms.Rini V.Tigga, Mr.Amogh S.Rao,
Advocates.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
THROUGH ITS SECRETARY .....Respondent
Through: Mr. Utkarsh Sharma, Advocate
Mr.Raghvendra Shankar with
Mr.Rahul Sagar Sahay, Mr.Prince
Kumar Singh, Ms.Harshita Tomar
and Mr.Kartikey Joshi, Advocates for
Respondent/PNGRB.
Mr. Apoorv Kurup, CGSC with
Mr.Gurjas Singh Narula, Mr.Akhil
Hasija, Mr.Arnav Mittal and
Mr.Shaurya Agarwal, Advocates for
UOI.
17
+ W.P.(C) 10244/2024 & CM APPL.42013/2024, 42302/2024,
56759/2024 AND 63394-63395/2024
SHELL ENERGY INDIA PRIVATE LIMITED ....Petitioner
Through: Mr. Balbir Singh, Sr. Adv. with
Mr.Parag Maini, Mr. Abhimanyu
Chopra, Mr. Raghav Chadha,
Mr.Kunal Sabharwal, Mr. Karan
Sachdev, Mr. Aman Chaudhary and
Mr.Kushagra Jain, Advocates.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Apoorv Kurup, CGSC with
Mr.Gurjas Singh Narula and
Mr.Arnav Mittal Advocates for UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 01:23:19
Mr. Utkarsh Sharma, Advocate
Mr.Raghvendra Shankar with
Mr.Rahul Sagar Sahay, Mr.Prince
Kumar Singh, Ms.Harshita Tomar
and Mr.Kartikey Joshi, Advocates for
Respondent/PNGRB
Mr.Parag P.Tripathi, Sr.Advocate,
Mr.Sandeep Sethi, Sr.Advocate, with
Ms.Vinita Bhargava, Mr.Gaurav
Juneja and Mr.Aayush Jain,
Advocates in CM APPLs.63394-
63395/2024.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 25.10.2024
List on 28th October, 2024.
MANMOHAN, CJ
MANMEET PRITAM SINGH ARORA, J OCTOBER 25, 2024 TS This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2024 at 01:23:19