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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3) in The M.P. Ashaskiya Shikshan Sanstha (Anudan Ka Pradaya) Adhiniyam, 1978

(3)The management shall place at the credit of the Institutional Fund by the last day of every month the total amount of fees recovered from the students of the Institution.