Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(1)(a) in The Himachal Pradesh Land Preservation Rules, 1983

(a)There will be no restriction on the use of forest produce for bonafide domestic purposes of fuel and fodder.