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Union of India - Section

Section 358 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

358. Discharge on completion of training.

- During the period of training, officers shall be borne on the books of the ship or establishment concerned. On completion of the period of training, officers shall be discharged from the ships' books unless suffering from a disability attributable to naval service, in which case the rules for Regular Officers of the Indian Navy shall apply.