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State of Telangana - Section

Section 50 in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998

50. Borrowings.

- Subject to the provisions of this Act, the Board may from time to time, with the previous sanction of the Government, and subject to such conditions as may be specified by the Government in this behalf, borrow sums required for the purpose of this Act.