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State of Punjab - Section

Section 10 in Punjab Fiscal Responsibility and Budget Management Rules, 2018

10. Interpretation. [Section 7 of the Act]

- If any question arises as to the interpretation of these rules, the State Government shall decide the same.Form I(see rule 3)Medium Term Fiscal Policy Statement of the State as per Section 3 of The Punjab Fiscal Responsibility and Budget Management Act, 2003