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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Mizoram - Subsection

Section 73(2)(g) in Mizoram Liquor (Prohibition and Control) Act, 2014

(g)for declaring how spirit manufactured in India shall be denatured and for causing spirit so manufactured to be denatured through the agency or under the supervision of servants of the Government and for ascertaining whether any spirit so manufactured has been denatured;