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[Cites 0, Cited by 0] [Section 109(4)] [Section 109] [Entire Act]

State of Kerala - Subsection

Section 109(4)(b) in Kerala Land Reforms Act, 1963

(b)for meeting [***] [Omitted by Act No. 16 of 1989.] the purchase price payable by the kudikidappukars, as provided in Sub-section (8) of Section 80A; and