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State of Rajasthan - Section

Section 365 in Rajasthan Panchayati Raj Rules, 1996

365. Withdrawal of recognition.

- Department of Rural Development and Panchayati Raj may withdraw such recognition after giving opportunity of hearing if -
(1)Association has violated provision of Rules 359 and 360 or
(2)Recognition was obtained by misrepresentation or fraud or that it was wrongly given or
(3)Has violated any such other condition under these rules.