Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4B(3)] [Section 4B] [Entire Act]

State of Karnataka - Subsection

Section 4B(3)(ii) in Karnataka Tax on Luxuries Act, 1979

(ii)on which tax under this Act has been paid or has become payable; and