Supreme Court - Daily Orders
Rattani Devi (Dead) Through Lrs. vs Rasila (Dead Thr. His Lrs ) on 8 July, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.19 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
11611/2016
(Arising out of impugned final judgment and order dated 04/11/2015
in RSA No. 182/2003 passed by the High Court of Himachal Pradesh at
Shimla)
RATTANI DEVI (DEAD) THROUGH LRS. Petitioner(s)
VERSUS
RASILA (DEAD THR. HIS LRS ) AND ANR. Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 08/07/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Vikas Mahajan, Adv.
Mr. Vinod Sharma, Adv.
Mr. Vishal Mahajan, Adv.
Mr. Amarnath Singh, Adv.
Mr. Arun Singh, Adv.
Ms. Anuradha Mutatkar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.07.08 17:01:15 IST Reason: