Punjab-Haryana High Court
Zora Singh And Anr vs Union Of India And Ors on 21 March, 2023
Neutral Citation No:=2023:PHHC:055033
IN THE PUNJAB AND HARYANA HIGH COURT AT
CHANDIGARH
862
CWP-7206-2019(O&M)
Date of Decision: 21.03.2023
ZORA SINGH AND ANR.
.. Petitioner(s)
Versus
UNION OF INDIA AND ORS.
.. Respondent(s)
CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ.
Present: Mr. Sachin Luthra, Advocate
for the petitioner(s).
Mr. Aseem Aggarwal, for the respondents/UOI.
VINOD S. BHARDWAJ, J. (ORAL)
For orders see, CWP-24977-2017 titled as "GURDEEP SINGH AND OTHERS Vs THE UNION OF INDIA AND ANOTHER,"
of even date.
March 21, 2023 (VINOD S. BHARDWAJ)
M. Sikka JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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