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Punjab-Haryana High Court

Zora Singh And Anr vs Union Of India And Ors on 21 March, 2023

                                                         Neutral Citation No:=2023:PHHC:055033




           IN THE PUNJAB AND HARYANA HIGH COURT AT
                          CHANDIGARH

862

                                                       CWP-7206-2019(O&M)
                                                   Date of Decision: 21.03.2023


ZORA SINGH AND ANR.
                                                                     .. Petitioner(s)
                                      Versus

UNION OF INDIA AND ORS.
                                                                  .. Respondent(s)


CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ.

Present:        Mr. Sachin Luthra, Advocate
                for the petitioner(s).

                Mr. Aseem Aggarwal, for the respondents/UOI.

VINOD S. BHARDWAJ, J. (ORAL)

For orders see, CWP-24977-2017 titled as "GURDEEP SINGH AND OTHERS Vs THE UNION OF INDIA AND ANOTHER,"

of even date.



March 21, 2023                                (VINOD S. BHARDWAJ)
M. Sikka                                            JUDGE


                Whether speaking/reasoned         : Yes/No
                Whether reportable                : Yes/No




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