Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 21 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005

21. Licensee to sell Indian Liquor and Foreign Liquor of specified Strength.

- No Foreign liquor or Indian liquor other than Wife, Gin, Beer, Weaker in strength than prescribed shall be sold under any license granted under these rules.