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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(2A) in The Maharashtra Municipal Corporations Act, 1949

(2A)Every larger urban area so specified by the State Government under sub­section (2) shall form a City and there shall be a Municipal Corporation for such larger urban area known by the name of the Municipal Corporation of the City of...... ;]