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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(1) in The Goa, Daman and Diu Public Health Act, 1985

(1)No person who knows that he is suffering from notified disease shall -
(a)enter any public conveyance used for the conveyance of passengers at separate fares, or
(b)enter any other public conveyance.