Delhi High Court - Orders
Alok Kumar Yadav And Ors vs Union Of India & Ors on 13 January, 2021
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw, Asha Menon
$~SB-1 to 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9341/2018 & CM APPL. 14741/2020 (for early hearing)
ALOK KUMAR YADAV AND ORS. ..... Petitioners
Through: Mr. Ankur Chhibber, Advocate.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Arun Bhardwaj, CGSC for UOI
Mr. Naresh Kaushik with
Mr.Vardhman Kaushik, Advocates
for respondent/UPSC.
Ms. Shiva Lakshmi, CGSC and
Mr.Siddharth Singh, Advocates.
+ W.P.(C) 9368/2018, C.M. Appl. Nos. 36319/2018 (for interim
directions) & 14737/2020 (for early hearing)
ROMIT SINGH ..... Petitioners
Through: Mr. Ankur Chhibber, Advocate.
Versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Vivek Goyal, CGSC for UOI
Mr. Naresh Kaushik with
Mr. Vardhman Kaushik, Advocates
for respondent/UPSC.
+ W.P.(C) 12528/2018, C.M. Appl. Nos. 48632/2018 (for interim stay)
& 20282/2019 (for directions)
GAUTAM & ORS. ..... Petitioners
Through: Mr.M.K. Bharadwaj, Advocate.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Shiva Lakshmi, CGSC and
Mr.Siddharth Singh, Advocates.
W.P.(C) 9341/2018 & other connected matters Page 1 of 3
+ W.P.(C) 3408/2019, C.M. Appl. Nos. 15675/2019 (for directions)
38109/2019 (for direction) & 40072/2019 (for taking on record report
of the committee)
RAVI RAJ & ORS. ..... Petitioners
Through: Mr. Ankur Chhibber, Advocate.
Versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Arun Bhardwaj, CGSC, Mr.
Abhishek Sharma and Mr. Nikhil
Bhardwaj, Advocates for Union of
India.
+ W.P.(C) 3999/2019
SUJAL GAUTAM & ANR. ..... Petitioners
Through: Mr. Ankur Chhibber, Advocate
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Akshay Amritanshu, Advocate
with Mr. Rahul Jain, Advocates for
Union of India.
+ W.P.(C) 8111/2019
ARVIND KUMAR SAINI & ORS. ..... Petitioners
Through: Mr. Ankur Chhibber, Advocate
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Monika Arora, Advocate for UOI
Mr. Arun Bhardwaj CGSC.
+ W.P.(C) 12683/2019
ANAND KUMAR SINGH & ORS. ..... Petitioners
Through: Mr. Ankur Chhibber, Advocate.
Versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Naresh Kaushik with
Mr. Vardhman Kaushik, Advocates
for respondent/UPSC.
W.P.(C) 9341/2018 & other connected matters Page 2 of 3
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 13.01.2021 [VIA VIDEO CONFERENCING]
1. Adjournment is sought on behalf of the counsel for the respondents.
2. It is not possible for us to hear this matter further.
3. Released from part heard.
4. List before the roster Bench on 27th January, 2021.
5. The counsels for the petitioners are permitted to put their proposal/answers pursuant to our queries in W.P. (C) No. 3999/2019 and W.P. (C) No. 8111/2019 before this Court before the next date of hearing.
6. We are also informed that the Department of Personnel and Training has issued an O.M. dated 21st December, 2020 on the same aspect. The same is also permitted to be put on record.
RAJIV SAHAI ENDLAW, J.
ASHA MENON, J.
JANUARY 13, 2021 SU..
W.P.(C) 9341/2018 & other connected matters Page 3 of 3