Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 43 in The M.P. Boiler Attendants' Rules, 1958 43. Form of certificate. - Certificate of competency in first class and second class as a Boiler Attendant under Rule 21 shall be in Forms B and C respectively, appended to these rules.
