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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(2)(e) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

(e)for carrying out directions given by the Chief Inspector of Certified Schools for proper and efficient management of the remand home;