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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(a) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(a)the number of member of the committee shall be specified in the regulation shall not exceed six, if the total number of member of the Zila Panchayat is up to forty and nine if such number is above forty;