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State of Rajasthan - Section

Section 277 in Rajasthan Land Revenue (Land Records) Rules, 1957

277. Instruction in Survey.

- Practical survey shall be taught for not less than five mornings a week during the first month of the training and subsequently for three mornings a week throughout the period when the school is open. Each [trainee] [Substituted 'scholar' by Notification No. G.S.R. 176, dated 7.2.2012 (w.e.f. 23.1.1958).] should be made thoroughly familiar with the use of the plane table, chain, measuring rod, optical square, scale and compasses. Instructions must be given both with the Gunter's chain and acre-scale corresponding to the local Settlement bigha. Each [trainee] [Substituted 'scholar' by Notification No. G.S.R. 176, dated 7.2.2012 (w.e.f. 23.1.1958).] must be given sufficient practice in surveying considerable areas to ensure the formation of the habit of surveying with accuracy and facility.