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[Cites 0, Cited by 0] [Section 274(1)] [Section 274] [Entire Act]

State of Rajasthan - Subsection

Section 274(1)(c) in Rajasthan Municipalities Act, 2009

(c)the want of drainage or scavenging or the difficulty of arranging therein for the drainage or scavenging of any such buildings or blocks as aforesaid, or