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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(2)The Director shall hold office for a term of five years from the date on which he enters upon his office or until he attains the age of sixty-five years, whichever is earlier.