Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 38] [Entire Act] Union of India - Section Section 33 in Indian Companies Act, 1913 33. Trusts not to be entered on register. No notice of any trust, expressed, implied or constructive, shall be entered on the register, or be receivable by the register.
