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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(2)The salary and allowances and other terms and conditions of service of the officersand employees of the Authority shall be such as may be determined by the Authority byregulations with the prior approval of the State Government and shall be paid out from theFund.