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Orissa High Court

Orissa Association Of Blind vs State Of Odisha & Another ..... Opposite ... on 6 October, 2023

Bench: B.R. Sarangi, Murahari Sri Raman

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.(C) No.20916 of 2022

          Orissa Association of Blind,                   .....                               Petitioner
          Bhubaneswar
                                                                       M/s. Omkar Devdas, Advocate &
                                                                                           assoicates

                                                         Vs.
          State of Odisha & Another                      .....                         Opposite Parties
                                                                              Mr. D.K. Mohanty, AGA


                             CORAM:
                                 ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                                ORDER

06.10.2023 Order No. This matter is taken up through hybrid mode.

08.

2. Mr. Debakanta Mohanty, learned Additional Govt. Advocate undertakes to serve copy of the counter affidavit on learned counsel appearing for the Petitioner in course of the day.

3. List this matter after two weeks.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE (M.S. RAMAN) JUDGE Aswini Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: PA(SECRETARY-IN-CHARGE) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 07-Oct-2023 12:34:37 Page 1 of 1