Orissa High Court
Orissa Association Of Blind vs State Of Odisha & Another ..... Opposite ... on 6 October, 2023
Bench: B.R. Sarangi, Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.20916 of 2022
Orissa Association of Blind, ..... Petitioner
Bhubaneswar
M/s. Omkar Devdas, Advocate &
assoicates
Vs.
State of Odisha & Another ..... Opposite Parties
Mr. D.K. Mohanty, AGA
CORAM:
ACTING CHIEF JUSTICE DR. B.R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
ORDER
06.10.2023 Order No. This matter is taken up through hybrid mode.
08.2. Mr. Debakanta Mohanty, learned Additional Govt. Advocate undertakes to serve copy of the counter affidavit on learned counsel appearing for the Petitioner in course of the day.
3. List this matter after two weeks.
(DR. B.R. SARANGI) ACTING CHIEF JUSTICE (M.S. RAMAN) JUDGE Aswini Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: PA(SECRETARY-IN-CHARGE) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 07-Oct-2023 12:34:37 Page 1 of 1