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[Cites 0, Cited by 0] [Section 57(9)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(9)(b) in The Burdwan University Act, 1981.

(b)all colleges and institutions affiliated to or recognized by the former University and continuing as such immediately before the appointed day shall be deemed to be affiliated to, or recognized by, the University;