Bombay High Court
The State Of Maharashtra vs Madu @ Musa S/O. Maheboob Ghate on 21 February, 2020
Author: M. G. Sewlikar
Bench: T. V. Nalawade, M. G. Sewlikar
1 932 appln.2965.17.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD.
932 CRIMINAL APPLICATION NO.2965 OF 2017
THE STATE OF MAHARASHTRA
VERSUS
MADU @ MUSA S/O. MAHEBOOB GHATE
...
Advocate for Applicant/State: Mr. K. D. Mundhe.
Advocate for Respondent : Mr. Sushant B. Choudhary.
...
CORAM : T. V. NALAWADE &
M. G. SEWLIKAR, JJ.
DATE : 21st February, 2020.
P.C.:
. Mr. Sushant B. Choudhary, learned counsel submits that he is
filing appearance for sole Respondent. Keep for hearing of delay
condonation application on 13th March, 2020, in urgent category.
[ M. G. SEWLIKAR, J. ] [ T. V. NALAWADE, J. ] ndm ::: Uploaded on - 25/02/2020 ::: Downloaded on - 11/06/2020 04:43:28 :::