Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Dharmraj Singh @ Chotkau on 24 April, 2015

                                CRA-433-2015
             (THE STATE OF MADHYA PRADESH Vs DHARMRAJ SINGH @ CHOTKAU)


24-04-2015
Shri RS. Shukla, learned P.L. for the appellant-State.
Shri Shailendra Dwivedi, learned counsel for the respondent.

Respondent is also present in person. Respondent is now directed to appear before the CJM, Sidhi on 18/08/15 and on such other dates as may be fixed by that Court in this behalf.

Copy of this order be sent to the CJM, Sidhi for information.


(SHANTANU KEMKAR)                                             (RAJENDRA MAHAJAN)
      JUDGE                                                         JUDGE