Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(6) in The Assam Agricultural Farming Corporation Rules, 1973

(6)The proposed Memorandum of Association of the Corporation will be read out in detail and explained to the agriculturists present and will later on be placed formally for adoption by the meeting.