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State of Andhra Pradesh - Section

Section 39 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005

39. Monetary transactions with officers prohibited.

- Any kind of monetary transactions unconnected with the official purpose between the licensee and the personnel of the Proh. & Excise, Police, Revenue Department and the personnel of the APBCL is strictly prohibited.