Jammu & Kashmir High Court - Srinagar Bench
Promark Techsolutions Private Limited vs Union Territory Of J&K And Another on 2 May, 2025
Sr. No. 6
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
(Through Virtual Mode)
CJ Court
Case: Arb P No. 45/2024
Promark Techsolutions Private Limited .....Appellant/Petitioner(s)
Through :- Mr. Vinayak Phull, Advocate.
v/s
Union Territory of J&K and another .....Respondent(s)
Through :- Mr. Mohd. Younis, Advocate vice
Mr. A R Malik, Sr. AAG.
CORAM: HON'BLE THE CHIEF JUSTICE
ORDER
02.05.2025 On the request of learned counsel for the parties, adjourned to 24.07.2025.
(ARUN PALLI) CHIEF JUSTICE JAMMU 02.05.2025 Raj Kumar Raj Kumar 2025.05.02 13:06 I have reviewed this document