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[Cites 0, Cited by 0] [Section 1002] [Entire Act]

State of Punjab - Subsection

Section 1002(2) in Punjab Jail Manual, 1996

(2)It is only in exceptional cases, such as when unforeseen overcrowding occurs or dangerous or long term prisoners are received, whom it is undesirable to detain longer than is absolutely necessary, or other emergency arises, that a special guard should be required.Note. - For the scale of police escort, see para 673.