Supreme Court - Daily Orders
M/S Brawn Laboritories Ltd vs State Of Andhra Pradesh on 22 September, 2017
Author: Navin Sinha
Bench: Navin Sinha
ITEM NO.6 COURT NO.3 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 14327/2017
M/S BRAWN LABORITORIES LTD Petitioner(s)
VERSUS
STATE OF ANDHRA PRADESH Respondent(s)
(FOR ADMISSION and IA No.82517/2017-CONDONATION OF DELAY IN
REFILING)
Date : 22-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
[IN CHAMBER]
For Petitioner(s) Mr. Deepak Goel, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay of 118 days in refiling the SLP is condoned.
(B.PARVATHI) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
BALA PARVATHI
Date: 2017.09.22
17:47:09 IST
Reason: