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Supreme Court - Daily Orders

M/S Brawn Laboritories Ltd vs State Of Andhra Pradesh on 22 September, 2017

Author: Navin Sinha

Bench: Navin Sinha

     ITEM NO.6                         COURT NO.3                SECTION II

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Diary No(s). 14327/2017

     M/S BRAWN LABORITORIES LTD                                    Petitioner(s)

                                                VERSUS

     STATE OF ANDHRA PRADESH                                       Respondent(s)

     (FOR ADMISSION and IA No.82517/2017-CONDONATION OF DELAY IN
     REFILING)


     Date : 22-09-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE NAVIN SINHA
                                           [IN CHAMBER]


     For Petitioner(s)             Mr. Deepak Goel, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                             O R D E R

Delay of 118 days in refiling the SLP is condoned.

                (B.PARVATHI)                                       (SUMAN JAIN)
                COURT MASTER                                      BRANCH OFFICER




Signature Not Verified

Digitally signed by
BALA PARVATHI
Date: 2017.09.22
17:47:09 IST
Reason: