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State of Punjab - Section

Section 40 in Panjab District Boards Act, 1883

40. Accounts of district boards.-

Accounts of the receipts and expenditure of every district board shall be made up periodically to such days and in such form as the Local Government prescribes, and shall be examined and. audited as soon as may be after they are so made up by such persons as the Local Government appoints in this behalf.