Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

Union of India - Subsection

Section 110(2)(liv) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(liv)procedure to be followed by the Committee or a Board while holding any inquiry, appeal or revision under sub-section (1) of section 103;