Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act] State of Tamilnadu - Subsection Section 30(3)(a) in The Tamil Nadu Civil Courts Act, 1873 (a)The local limits of the jurisdiction of the Vacation Civil Judge shall be the same as those of the District Court concerned.