Delhi High Court - Orders
Rishima Investments Sa Llc vs Shristi Infrastructure Development ... on 28 July, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~8 & 9 (original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 6/2021 & EX.APPL.(OS) 651/2021,
EX.APPL.(OS) 769/2021, EX.APPL.(OS) 775/2021
RISHIMA INVESTMENTS SA LLC ..... Decree Holder
Through: Ms. Bani Dikshit, Adv.
versus
SHRISTI INFRASTRUCTURE DEVELOPMENT
CORPORATION LIMITED ..... Judgement Debtor
Through: Mr. Manoj K Singh, Mr.Vijay K
Singh, Mr.Kumar Shashwat Singh Sawno,
Mr.Ayush Srivastava, Mr.Ratik Sharma, Advs.
EX.APPL.(OS) 374/2019, EX.APPL.(OS) 375/2019,
EX.APPL.(OS) 524/2019, EX.APPL.(OS) 330/2021 &
EX.APPL.(OS) 770/2021 in
+ O.M.P.(EFA)(COMM.) 5/2019
RISHIMA SA INVESTMENTS LLC (MAURITIUS)
..... Decree Holder
Through: Ms. Bani Dikshit, Adv.
versus
SHRISTI INFRASTRUCTURE DEVELOPMENT
CORPORATION LIMITED & ANR. ..... Judgement Debtors
Through: Mr. Manoj K Singh, Mr.Vijay K
Singh, Mr.Kumar Shashwat Singh Sawno,
Mr.Ayush Srivastava, Mr.Ratik Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 28.07.2021 Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI OMP (EFA) (COMM) 5/2019 & 6/2021 Page 1 of 2 Signing Date:30.07.2021 21:24:40 (Video-Conferencing) EX.APPL.(OS) 769/2021, EX.APPL.(OS) 775/2021 in O.M.P.(EFA)(COMM.) 6/2021 EX.APPL.(OS) 770/2021 in O.M.P.(EFA)(COMM.) 5/2019
1. Issue notice.
2. Notice is accepted by Ms. Bani Dikshit, learned Counsel for the petitioner/decree holder. Response to these applications, if any, be filed within ten days from today with advance copy to learned Counsel for the applicant/judgment debtor who may file rejoinder thereto, if any, before the next date of hearing.
3. Re-notify on 17th August, 2021.
O.M.P.(EFA)(COMM.) 6/2021 O.M.P.(EFA)(COMM.) 5/2019
1. Owing to paucity of time, it is not possible to hear these matters today.
2. Re-notify for hearing on 17th August, 2021 at the end of the Board, subject to part-heard matters, if any.
C. HARI SHANKAR, J JULY 28, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI OMP (EFA) (COMM) 5/2019 & 6/2021 Page 2 of 2 Signing Date:30.07.2021 21:24:40